T.P.Verma And Others vs State Of U.P. And Another
2017 Latest Caselaw 4124 ALL

Citation : 2017 Latest Caselaw 4124 ALL
Judgement Date : 8 September, 2017

Allahabad High Court

T.P.Verma And Others vs State Of U.P. And Another on 8 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 35348 of 2011
 

 
Applicant :- T.P.Verma And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Akhilesh Chandra Shukla
 
Counsel for Opposite Party :- Govt. Advocate,V.K.Gupta
 

 
Hon'ble Bachchoo Lal,J.

Record of connected application u/s 482 Cr.P.C. No. 35415 of 2011 has not been sent by the office.

List in the next cause list along with the record of aforesaid connected application u/s 482 Cr.P.C. No. 35415 of 2011.

Order Date :- 8.9.2017

Gss

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