Suresh Saroj vs State Of U.P.
2017 Latest Caselaw 4089 ALL

Citation : 2017 Latest Caselaw 4089 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Suresh Saroj vs State Of U.P. on 7 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1618 of 2011
 

 
Appellant :- Suresh Saroj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.Sri Saurabh Srivastava, learned counsel for the appellant and Sri U.C.Yadav, learned AGA for the State are present.

On the request of Sri Sri Saurabh Srivastava, learned counsel for the appellant, list on 12.10.2017.

Order Date :- 7.9.2017

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