Jitendra Shukla ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 4081 ALL

Citation : 2017 Latest Caselaw 4081 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Jitendra Shukla ( Second Bail ) vs State Of U.P. on 7 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10476 of 2015
 

 
Applicant :- Jitendra Shukla ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arvind Kumar Mishra,Rajendra Prasa Mishra,Rama Pati Shukla,Vyas Narayan Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Sushil Kr. Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List on 18.9.2017.

The listing application is disposed of.

Order Date :- 7.9.2017

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