Shri Abhinav Srivastava And ... vs State Of U.P. And Another
2017 Latest Caselaw 4072 ALL

Citation : 2017 Latest Caselaw 4072 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Shri Abhinav Srivastava And ... vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12426 of 2011
 

 
Applicant :- Shri Abhinav Srivastava And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Udai Narain Khare
 
Counsel for Opposite Party :- Govt.Advocate,Ashish Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Anoop Kumar Khare, Advocate, holding brief of Sri Udai Narain Khare, learned counsel for the applicants, list in the next cause list.

Order Date :- 7.9.2017

Gss

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