Chandrakesh And Others vs State Of U.P. And Another
2017 Latest Caselaw 4071 ALL

Citation : 2017 Latest Caselaw 4071 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Chandrakesh And Others vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12296 of 2011
 

 
Applicant :- Chandrakesh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Satsangi
 
Counsel for Opposite Party :- Govt.Advocate,Sarvajeet Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicants even in revised list to press this application u/s 482 Cr.P.C.

The application u/s 482 Cr.P.C. is dismissed for want of prosecution.

Stay order if any stands vacated.

Order Date :- 7.9.2017

Gss

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