Prem Dayal Yadav @ Awadhesh Yadav vs Addl. Sessions Judge (Ftc No.3) & ...
2017 Latest Caselaw 4070 ALL

Citation : 2017 Latest Caselaw 4070 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Prem Dayal Yadav @ Awadhesh Yadav vs Addl. Sessions Judge (Ftc No.3) & ... on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8304 of 2003
 

 
Petitioner :- Prem Dayal Yadav @ Awadhesh Yadav
 
Respondent :- Addl. Sessions Judge (Ftc No.3) & Others
 
Counsel for Petitioner :- Pt. Dharm Narain Dubey,R.A. Tripathi,Rajnarayn Singh Yadav,Sanjai Kumar Mishra
 
Counsel for Respondent :- M.K. Gupta,A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent no. 2.

Learned counsel for the petitioner is present.

List after ten days.

Order Date :- 7.9.2017

Gss

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