Meena Verma And 5 Ors. vs State Of U.P. And Another
2017 Latest Caselaw 4067 ALL

Citation : 2017 Latest Caselaw 4067 ALL
Judgement Date : 7 September, 2017

Allahabad High Court

Meena Verma And 5 Ors. vs State Of U.P. And Another on 7 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12773 of 2015
 

 
Petitioner :- Meena Verma And 5 Ors.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- K.C. Kishan Srivastava,Deo Anand
 
Counsel for Respondent :- Govt. Advocate,Ajai Kumar Malviya
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent no.2 even in revised list.

Learned counsel for the petitioner is present.

List in the next cause list as peremptorily.

Order Date :- 7.9.2017

Gss

Download the LatestLaws.com Mobile App