Deepak Kumar Dubey vs Central Administrative Tribunal ...
2017 Latest Caselaw 4046 ALL

Citation : 2017 Latest Caselaw 4046 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Deepak Kumar Dubey vs Central Administrative Tribunal ... on 6 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1506 of 2012
 

 
Petitioner :- Deepak Kumar Dubey
 
Respondent :- Central Administrative Tribunal Lko. & Ors.
 
Counsel for Petitioner :- Vinod Kumar Pandey
 
Counsel for Respondent :- A.S.G.,I.H.Farooqui,Mahendra Kumar Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Vinod Kumar Pandey, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. Put up tomorrow, i.e 07.09.2017

Order Date :- 6.9.2017

Pachhere/-

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