Council Of Scientfic & Industrial ... vs Rakesh Kumar & Another
2017 Latest Caselaw 4042 ALL

Citation : 2017 Latest Caselaw 4042 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Council Of Scientfic & Industrial ... vs Rakesh Kumar & Another on 6 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 206 of 2015
 

 
Petitioner :- Council Of Scientfic & Industrial Research Through Joint Sec
 
Respondent :- Rakesh Kumar & Another
 
Counsel for Petitioner :- Asit Kumar Chaturvedi
 
Counsel for Respondent :- Murtaza Husain Khan,Murtaza Hasnain Khan,Syed Fazal Abbas
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for respondent.

2. List in the next cause list.

Order Date :- 6.9.2017

Pachhere/-

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