Akhileshwar Rai vs Union Of India Through Secretary ...
2017 Latest Caselaw 4037 ALL

Citation : 2017 Latest Caselaw 4037 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Akhileshwar Rai vs Union Of India Through Secretary ... on 6 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 20639 of 2017
 
Petitioner :- Akhileshwar Rai
 
Respondent :- Union Of India Through Secretary Ministry Of Defence, New De
 
Counsel for Petitioner :- Kranti Kumar Misra,Om Prakash Kushwaha
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 6.9.2017

Pachhere/-

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