Sri Yashwant Chaturvedi vs State Of U.P. & Another
2017 Latest Caselaw 4034 ALL

Citation : 2017 Latest Caselaw 4034 ALL
Judgement Date : 6 September, 2017

Allahabad High Court

Sri Yashwant Chaturvedi vs State Of U.P. & Another on 6 September, 2017

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2685 of 2017
 

 
Revisionist :- Sri Yashwant Chaturvedi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Tarun Agrawal
 
Counsel for Opposite Party :- G.A.,Amit Misra
 

 
Hon'ble Harsh Kumar,J.

Second supplementary affidavit filed by the learned counsel for the revisionist be taken on record.

Put up on 14th September, 2017 as supplementary fresh.

Order Date :- 6.9.2017

Ishan

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