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Dhyan Singh Chauhan vs State Of U.P.
2017 Latest Caselaw 4024 ALL

Citation : 2017 Latest Caselaw 4024 ALL
Judgement Date : 6 September, 2017

Allahabad High Court
Dhyan Singh Chauhan vs State Of U.P. on 6 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 33041 of 2011
 

 
Applicant :- Dhyan Singh Chauhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lav Srivastava,V.P. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Ranjan Kumar, Advocate, holding brief of Sri Lav Srivastava, learned counsel for the applicant,  the case is passed over for the day.

List in the next cause list.

Order Date :- 6.9.2017

Gss

 

 

 
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