Afsar vs State Of U.P.
2017 Latest Caselaw 3993 ALL

Citation : 2017 Latest Caselaw 3993 ALL
Judgement Date : 5 September, 2017

Allahabad High Court

Afsar vs State Of U.P. on 5 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33400 of 2017
 

 
Applicant :- Afsar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Misra,Sri Viresh Misra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

This is third bail application of the applicant. The first bail application as well as second bail application of the applicant was rejected vide orders dated 23.4.2014 and 12.5.2017 passed by Hon'ble Ramesh Sinha, J.

Put-up as fresh before the appropriate Bench.

Order Date :- 5.9.2017

Ajeet

Download the LatestLaws.com Mobile App