Rishoo vs State Of U.P.
2017 Latest Caselaw 3991 ALL

Citation : 2017 Latest Caselaw 3991 ALL
Judgement Date : 5 September, 2017

Allahabad High Court

Rishoo vs State Of U.P. on 5 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32989 of 2017
 

 
Applicant :- Rishoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohammad Shariq
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

None present on behalf of applicant even in revised list.

Learned A.G.A. is directed to file counter affidavit within four weeks from today. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List on 27.10.2017 before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 5.9.2017

Ajeet

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