Abhishek Tripathi vs State Of U.P. & Another
2017 Latest Caselaw 3975 ALL

Citation : 2017 Latest Caselaw 3975 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Abhishek Tripathi vs State Of U.P. & Another on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 620 of 2017
 

 
Revisionist :- Abhishek Tripathi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vishal Tripathi,Adhyatm Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Notices were issued against opposite parties but there is no service report. Hence, office to submit report regarding service of notices against opposite parties.

2. List in the next cause list.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.9.2017

Pachhere/-

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