Shambhu Nath Tripathi And Anr. vs The State Of U.P And Anr.
2017 Latest Caselaw 3973 ALL

Citation : 2017 Latest Caselaw 3973 ALL
Judgement Date : 4 September, 2017

Allahabad High Court

Shambhu Nath Tripathi And Anr. vs The State Of U.P And Anr. on 4 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 4864 of 2013
 

 
Applicant :- Shambhu Nath Tripathi And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ashish Raman Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Bajpai
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant.

2. List on 05.10.2017.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.9.2017

Pachhere/-

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