Ashish Kumar Ojha vs Union Of India Thru Secy.Ministry ...
2017 Latest Caselaw 3957 ALL

Citation : 2017 Latest Caselaw 3957 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Ashish Kumar Ojha vs Union Of India Thru Secy.Ministry ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 9152 of 2016
 

 
Petitioner :- Ashish Kumar Ojha
 
Respondent :- Union Of India Thru Secy.Ministry Of Railway New Delhi & Ors
 
Counsel for Petitioner :- Birendra Prasad Singh
 
Counsel for Respondent :- Pankaj Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Pankaj Srivastava, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

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