Citation : 2017 Latest Caselaw 3955 ALL
Judgement Date : 1 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 9437 of 2016 Petitioner :- Chitrakoot Pandey Respondent :- State Of U.P. Thru Prin.Secy.Tax & Registration Lko. & Ors. Counsel for Petitioner :- Shiv Nath Goswami Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri S.N. Goswami, learned counsel for respondent has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 1.9.2017
Pachhere/-
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