Chairman U.P.State Bridge ... vs Nawab Singh & 2 Ors.
2017 Latest Caselaw 3942 ALL

Citation : 2017 Latest Caselaw 3942 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Chairman U.P.State Bridge ... vs Nawab Singh & 2 Ors. on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 21756 of 2016
 

 
Petitioner :- Chairman U.P.State Bridge Corporation Ltd. Lko.& Anr.
 
Respondent :- Nawab Singh & 2 Ors.
 
Counsel for Petitioner :- Shishir Jain
 
Counsel for Respondent :- C.S.C,Rajesh Kumar,Virendra Kumar Dubey,Ziauddin Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. List alongwith writ petition no. 21716 (S/B) of 2016.

Order Date :- 1.9.2017

Pachhere/-

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