Union Of India ... vs Muneshwar Yadav (Retired C.P ...
2017 Latest Caselaw 3940 ALL

Citation : 2017 Latest Caselaw 3940 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Union Of India ... vs Muneshwar Yadav (Retired C.P ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 18044 of 2016
 

 
Petitioner :- Union Of India Thru.Secy.Ministry Of Communication Deptt.New
 
Respondent :- Muneshwar Yadav (Retired C.P Chaukidari) & Anr.
 
Counsel for Petitioner :- Surya Bhan Pandey
 
Counsel for Respondent :- Girish Kumar "Kannojia"
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Girish Kumar, learned counsel for respondent has sought adjournment on the ground that he is out of station.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

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