Jaideep Kumar Shukla & 9 Others vs Union Of India ...
2017 Latest Caselaw 3939 ALL

Citation : 2017 Latest Caselaw 3939 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Jaideep Kumar Shukla & 9 Others vs Union Of India ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 14538 of 2016
 

 
Petitioner :- Jaideep Kumar Shukla & 9 Others
 
Respondent :- Union Of India Thru.Secy.,Govt.Of India Ministry Of Railway
 
Counsel for Petitioner :- Mayankar Singh,Shachindra Pratap Singh
 
Counsel for Respondent :- Pankaj Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Mayankar Singh, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

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