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Manoj Kumar Srivastava vs U.P.State Public Service ...
2017 Latest Caselaw 3936 ALL

Citation : 2017 Latest Caselaw 3936 ALL
Judgement Date : 1 September, 2017

Allahabad High Court
Manoj Kumar Srivastava vs U.P.State Public Service ... on 1 September, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 4271 of 2017
 

 
Petitioner :- Manoj Kumar Srivastava
 
Respondent :- U.P.State Public Service Tribunal Lko. & 2 Ors.
 
Counsel for Petitioner :- Ravi Shanker Tewari,Shiv Pal Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri R.S.Tewari, learned counsel for petitioner has sought adjournment on the ground that he is out of station.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

 

 

 
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