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The New India Insurance Co.Ltd. vs Ganga Singh & Another
2017 Latest Caselaw 3933 ALL

Citation : 2017 Latest Caselaw 3933 ALL
Judgement Date : 1 September, 2017

Allahabad High Court
The New India Insurance Co.Ltd. vs Ganga Singh & Another on 1 September, 2017
Bench: Saumitra Dayal Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 618 of 1996
 

 
Appellant :- The New India Insurance Co.Ltd.
 
Respondent :- Ganga Singh & Another
 
Counsel for Appellant :- V.Swarup
 
Counsel for Respondent :- H.N. Pandey
 

 
Hon'ble Saumitra Dayal Singh,J.

Dismissed.

For orders, see order of date passed on the First Appeal From Order No. 617 of 1996 in separate sheets containing  five pages.

Order Date :- 1.9.2017

Lbm/-

 

 

 
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