State Of U.P vs Surendra Pal Singh And Another
2017 Latest Caselaw 3929 ALL

Citation : 2017 Latest Caselaw 3929 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

State Of U.P vs Surendra Pal Singh And Another on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 643 of 1997
 

 
Appellant :- State Of U.P
 
Respondent :- Surendra Pal Singh And Another
 
Counsel for Appellant :- Government Advocate
 
Counsel for Respondent :- K.P.Singh,Adhyatm Singh,Smt.Nalini Jain
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Government Advocate, list in the next cause list.

Order Date :- 1.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App