Citation : 2017 Latest Caselaw 3928 ALL
Judgement Date : 1 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 311 of 1996 Appellant :- Ramu & Another Respondent :- State Of U.P. Counsel for Appellant :- B.R.Singh,Chandra Kishore,L B Khan Counsel for Respondent :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. On the request of learned counsel for appellant.
2. List in the next cause list.
Order Date :- 1.9.2017
Pachhere/-
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