Sita Ram @ Guni vs State Of U.P.
2017 Latest Caselaw 3927 ALL

Citation : 2017 Latest Caselaw 3927 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Sita Ram @ Guni vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 79 of 1997
 

 
Appellant :- Sita Ram @ Guni
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.N.Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Registry has been directed to print the name of Sri Amit Chaudhary, Advocate instead of Sri J.N.Chaudhary, Advocate as learned counsel for appellant but order has not been complied with as yet.

2. Deputy Registrar (Listing) is directed to ensure the compliance of order dated 24.08.2017.

Order Date :- 1.9.2017

Pachhere/-

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