State Of U.P. vs Indra Deo Shukla And Others
2017 Latest Caselaw 3924 ALL

Citation : 2017 Latest Caselaw 3924 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

State Of U.P. vs Indra Deo Shukla And Others on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 274 of 1997
 

 
Appellant :- State Of U.P.
 
Respondent :- Indra Deo Shukla And Others
 
Counsel for Appellant :- G.A.
 
Counsel for Respondent :- Vijay Bahadur Verma,Saryu Prasad Tiwari
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

Order Date :- 1.9.2017

Pachhere/-

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