Raja Ram vs State Of U.P.
2017 Latest Caselaw 3922 ALL

Citation : 2017 Latest Caselaw 3922 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Raja Ram vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 206 of 1997
 

 
Appellant :- Raja Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohsin Iqbal,Anil Kumar Awasthi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Anil Kumar Awasthi, learned counsel for appellant No. 2, i.e Bhagauti, is present.

2. None is present for rest of the accused.

3. Issue Bailable Warrant against Raja Ram and Dinesh Kumar through concerned Chief Judicial Magistrate fixing 05.10.2017.

Order Date :- 1.9.2017

Pachhere/-

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