Madan Gopal vs State Of U.P.
2017 Latest Caselaw 3920 ALL

Citation : 2017 Latest Caselaw 3920 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Madan Gopal vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 16 of 1997
 

 
Appellant :- Madan Gopal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K.Srivastava
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. None is present on behalf of appellant.

2. Issue Bailable Warrant against appellant-accused i.e Madan Gopal through concerned Chief Judicial Magistrate fixing 05.10.2017.

Order Date :- 1.9.2017

Pachhere/-

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