Ravindra Singh vs State Of U.P.
2017 Latest Caselaw 3919 ALL

Citation : 2017 Latest Caselaw 3919 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Ravindra Singh vs State Of U.P. on 1 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 100 of 1997
 

 
Appellant :- Ravindra Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Subodh K.Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Subodh Kumar Shukla, learned counsel for appellant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 1.9.2017

Pachhere/-

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