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Vinay Kumar Singh (Second Bail) vs State Of U.P.
2017 Latest Caselaw 3916 ALL

Citation : 2017 Latest Caselaw 3916 ALL
Judgement Date : 1 September, 2017

Allahabad High Court
Vinay Kumar Singh (Second Bail) vs State Of U.P. on 1 September, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 11115 of 2016
 

 
Applicant :- Vinay Kumar Singh (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. None appears on behalf of the applicant even in the revised call. Sri S.K.Mishra, learned AGA for the State is present.

List after two weeks.

Order Date :- 1.9.2017

IA

 

 

 
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