Manna And Anr. vs State Of U.P.
2017 Latest Caselaw 3914 ALL

Citation : 2017 Latest Caselaw 3914 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Manna And Anr. vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 10593 of 2016
 

 
Applicant :- Manna And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Saurabh Shukla,Kailash Nath Mishra,Vinod Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Verma
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri Saurabh Shukla, learned counsel for the applicants and Sri S.K.Mishra, learned AGA for the State are present.

On the illness slip of Sri Pankaj Verma, learned counsel for the complainant, the case is passed over for the day.

List the matter on 5.9.2017. It is made clear that no adjournment will be granted on the date fixed.

Order Date :- 1.9.2017

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