Deepu @ Kapil vs State Of U.P.
2017 Latest Caselaw 3912 ALL

Citation : 2017 Latest Caselaw 3912 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Deepu @ Kapil vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4541 of 2017
 

 
Applicant :- Deepu @ Kapil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Rejoinder affidavit filed on behalf of the applicant is taken on record.

Case called out in the revised list.

Sri R.K.Tripathi, learned counsel for the applicant and Sri S.K.Mishra, learned AGA for the State are present. ll.

List after two weeks.

Order Date :- 1.9.2017

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