Madan Lal vs State Of U.P.
2017 Latest Caselaw 3906 ALL

Citation : 2017 Latest Caselaw 3906 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Madan Lal vs State Of U.P. on 1 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 1220 of 2017
 

 
Applicant :- Madan Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey,Vijay Kumar
 
Counsel for Opposite Party :- Govt. Advocate,P.Chakravarty
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Rajiva Dubey, leaned counsel for the applicant and Sri P.K.Chakravarty, learned counsel for the complainant are present. Sri S.K.Mishra, learned AGA for the State is also present.

As prayed,list on 12.9.2017.

Order Date :- 1.9.2017

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