Dr. Alka Sen And Anr. vs State Of U.P. And Anr.
2017 Latest Caselaw 3903 ALL

Citation : 2017 Latest Caselaw 3903 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Dr. Alka Sen And Anr. vs State Of U.P. And Anr. on 1 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18926 of 2017
 

 
Applicant :- Dr. Alka Sen And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Mahesh Chandra Tiwari,Kiran Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Avnish Kumar Shukla, Advocate, holding brief of Sri M.C.Tiwari, learned counsel for the applicants, list on 4.10.2017.

Order Date :- 1.9.2017

Gss

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