Rajendra Prasad Yadav vs Civil Judge (S.D.) And Another
2017 Latest Caselaw 3901 ALL

Citation : 2017 Latest Caselaw 3901 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Rajendra Prasad Yadav vs Civil Judge (S.D.) And Another on 1 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5453 of 2017
 

 
Petitioner :- Rajendra Prasad Yadav
 
Respondent :- Civil Judge (S.D.) And Another
 
Counsel for Petitioner :- Achchhey Lal Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner submits that this case has wrongly been listed before this Bench.

Put up as fresh before the appropriate Bench.

Order Date :- 1.9.2017

Gss

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