Kamlesh Kumar Agnihotri vs The Anjuman-E-Rahmania A ...
2017 Latest Caselaw 3900 ALL

Citation : 2017 Latest Caselaw 3900 ALL
Judgement Date : 1 September, 2017

Allahabad High Court

Kamlesh Kumar Agnihotri vs The Anjuman-E-Rahmania A ... on 1 September, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 556 of 2014
 

 
Appellant :- Kamlesh Kumar Agnihotri
 
Respondent :- The Anjuman-E-Rahmania A Registered Society And Ors.
 
Counsel for Appellant :- Mahendra Bahadur Singh
 
Counsel for Respondent :- C.S.C.,M.A.Siddiqui
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri M.A.Siddiqui, learned counsel for respondent has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 1.9.2017

Pachhere/-

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