Kailash vs State Of U.P.
2017 Latest Caselaw 5937 ALL

Citation : 2017 Latest Caselaw 5937 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Kailash vs State Of U.P. on 27 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 91 of 2001
 

 
Appellant :- Kailash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.P.Yadav,Arvind Kumar Shukla,Atul Verma,R.L.Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellant, list in next cause list.

Meanwhile, office is directed to prepare the paper book of this appeal.

Order Date :- 27.10.2017

psd

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