Kallu Singh And 8 Othrs. vs Chandrapal (Since Deceased) And ...
2017 Latest Caselaw 5837 ALL

Citation : 2017 Latest Caselaw 5837 ALL
Judgement Date : 26 October, 2017

Allahabad High Court

Kallu Singh And 8 Othrs. vs Chandrapal (Since Deceased) And ... on 26 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 975 of 2017
 

 
Appellant :- Kallu Singh And 8 Othrs.
 
Respondent :- Chandrapal (Since Deceased) And 10 Othrs.
 
Counsel for Appellant :- Arun Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted further one week's time to file survey commission report, if any.

List thereafter.

Order Date :- 26.10.2017

Gss

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