Shivjeet vs Rampreet
2017 Latest Caselaw 5733 ALL

Citation : 2017 Latest Caselaw 5733 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Shivjeet vs Rampreet on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 257 of 2010
 

 
Appellant :- Shivjeet
 
Respondent :- Rampreet
 
Counsel for Appellant :- Rajeev Chaddha,A.K. Singh,Arvind Kumar Singh-Ii,Dinesh Kumar Singh,Prashant Pratap Rao
 
Counsel for Respondent :- Sanjay Shukla,Hari Pratap Gupta,K.P. Tewari,Murli Dhar Mishra,S.N. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that this appeal has been admitted vide order dated 5.5.2010 of this court and it has wrongly been listed under Order 41 Rule 11 of Code of Civil Procedure.

List in the next cause list for final hearing.

Order Date :- 25.10.2017

Gss

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