Ram Ji And Others vs Keshav Nath And Others
2017 Latest Caselaw 5732 ALL

Citation : 2017 Latest Caselaw 5732 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ram Ji And Others vs Keshav Nath And Others on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 952 of 2011
 

 
Appellant :- Ram Ji And Others
 
Respondent :- Keshav Nath And Others
 
Counsel for Appellant :- Anil Sharma,T.N. Tiwari
 
Counsel for Respondent :- Kripa Shankar Shukla,M. A. Siddiqui
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted further two weeks time to file substitution application.

List thereafter.

Order Date :- 25.10.2017

Gss

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