Ram Kewal vs Ramshanker & Others
2017 Latest Caselaw 5730 ALL

Citation : 2017 Latest Caselaw 5730 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ram Kewal vs Ramshanker & Others on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 238 of 2013
 

 
Appellant :- Ram Kewal
 
Respondent :- Ramshanker & Others
 
Counsel for Appellant :- P.P. Chaudhary
 
Counsel for Respondent :- S.K. Tripathi,Sabhapati Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri Sabhapati Tiwari, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List after ten days.

Order Date :- 25.10.2017

Gss

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