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Smt. Sheela vs Raju And Another
2017 Latest Caselaw 5729 ALL

Citation : 2017 Latest Caselaw 5729 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Smt. Sheela vs Raju And Another on 25 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 413 of 2014
 

 
Appellant :- Smt. Sheela
 
Respondent :- Raju And Another
 
Counsel for Appellant :- Mohammad Hisham Qadeer,M.A. Qadeer,Mohammad Hisham Qadeer
 
Counsel for Respondent :- Amod Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Sri M.A. Mishra, learned counsel, has filed vakalatnama on behalf of respondents be taken on record.

The cases of Sri M.A. Qadeer, learned counsel for the appellant have been adjourned up to  5.11.2017.

Llist thereafter showing the name of Sri M.A. Mishra as counsel for the respondents.

Order Date :- 25.10.2017

Gss

 

 

 
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