Smt.Santosh Kumari vs Commissioner Lucknow Division & ...
2017 Latest Caselaw 5721 ALL

Citation : 2017 Latest Caselaw 5721 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt.Santosh Kumari vs Commissioner Lucknow Division & ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2401 of 1992
 
Petitioner :- Smt.Santosh Kumari
 
Respondent :- Commissioner Lucknow Division & Others
 
Counsel for Petitioner :- N.N.Jaiswal,Surya Kant Singh
 
Counsel for Respondent :- C.S.C.,D.C.Mukherjee,Km.P.Jaiswal,Mukesh Kumar Sharma,Ravi Shanker Singh,S.C.Jaiswal
 

 
Hon'ble Sanjay Harkauli,J.

1. Learned counsel for petitioner seeks to file rejoinder affidavit.

2. List in the week commencing from 6th November, 2017.

3. Rejoinder affidavit may be filed within time.

Order Date :- 25.10.2017

Pachhere/-

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