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Azharuddin (Since Deceased) S/O ... vs Mumtazuddin
2017 Latest Caselaw 5704 ALL

Citation : 2017 Latest Caselaw 5704 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Azharuddin (Since Deceased) S/O ... vs Mumtazuddin on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 272 of 2011
 

 
Appellant :- Azharuddin (Since Deceased) S/O Late Nisar Hussain & Ors.
 
Respondent :- Mumtazuddin
 
Counsel for Appellant :- T.A. Khan
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is grated three weeks time to file substitution application with regard to sole respondent.

List thereafter.

Order Date :- 24.10.2017

Gss

 

 

 
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