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Ramakant vs Durga Prasad And Another
2017 Latest Caselaw 5701 ALL

Citation : 2017 Latest Caselaw 5701 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Ramakant vs Durga Prasad And Another on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 35 of 2013
 

 
Appellant :- Ramakant
 
Respondent :- Durga Prasad And Another
 
Counsel for Appellant :- Saiful Islam Siddiqui,Saqib Meejan,Tahira Kazmi
 
Counsel for Respondent :- K.P. Tiwari,Kamlesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the parties even in revised list.

In the cause list, the connected Civil Misc. Contempt Application No. 5058 of 2016 has been shown decided on 30.9.2016.

From perusal of record of the aforementioned contempt application it shows that it has not been decided on 30.9.2016.

List after two weeks showing the correct particulars of Civil Misc. Contempt Application No. 5058 of 2016 which is still pending.

Order Date :- 24.10.2017

Gss

 

 

 
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