Smt.Shahjahan vs Shahid Hussain And Another
2017 Latest Caselaw 5699 ALL

Citation : 2017 Latest Caselaw 5699 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Smt.Shahjahan vs Shahid Hussain And Another on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 65 of 2011
 

 
Appellant :- Smt.Shahjahan
 
Respondent :- Shahid Hussain And Another
 
Counsel for Appellant :- Amir Khan,Arvind Srivastava,Sandeep Kumar
 
Counsel for Respondent :- Sandeep Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to file substitution application with regard to respondent no. 1/2, Smt. Afsari Begum.

List thereafter.

Order Date :- 24.10.2017

Gss

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