Citation : 2017 Latest Caselaw 5697 ALL
Judgement Date : 24 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 325 of 2016 Appellant :- Devendra Kumar Respondent :- Phool Singh And 3 Others Counsel for Appellant :- Mridul Kumar Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Mridul Kumar, learned counsel for the appellant.
List after three weeks.
Order Date :- 24.10.2017
Gss
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