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Gunda (Deceased) And 4 Ors. vs Tutiyan (Deceased) And 11 Ors.
2017 Latest Caselaw 5694 ALL

Citation : 2017 Latest Caselaw 5694 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Gunda (Deceased) And 4 Ors. vs Tutiyan (Deceased) And 11 Ors. on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Substitution Application No. 149089 of 2016
 
IN
 

 
Case :- SECOND APPEAL No. - 240 of 2016
 

 
Appellant :- Gunda (Deceased) And 4 Ors.
 
Respondent :- Tutiyan (Deceased) And 11 Ors.
 
Counsel for Appellant :- Raja Ram Kushwaha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that appellant no. 1/2 Kali Charan died on 18.2.2016. The substitution application has been filed within time. The substitution application is allowed.

Necessary amendment be carried out within ten days.

List  thereafter.

Order Date :- 24.10.2017

Gss

 

 

 
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