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Balwant Singh & Others vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 5684 ALL

Citation : 2017 Latest Caselaw 5684 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Balwant Singh & Others vs State Of U.P. Through Secretary ... on 24 October, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 24210 of 2001
 

 
Petitioner :- Balwant Singh & Others
 
Respondent :- State Of U.P. Through Secretary Awas Anubhag & Others
 
Counsel for Petitioner :- W.H.Khan,Gulrez Khan,J.H.Khan
 
Counsel for Respondent :- C.S.C.,B.B. Paul,Brij Bhushan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed three weeks' and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.10.2017

pks

 

 

 
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